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[Cites 0, Cited by 0] [Section 74] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 74(2) in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018

(2)The participant shall, on receipt of information under sub-regulation (1), forward such details of the certificate of security to the depository and shall confirm to the depository that an agreement has been entered into between the participant and the beneficial owner.