Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] State of Puducherry - Subsection Section 77(1) in Puducherry Town and Country Planning Act, 1969 (1)The Board and Planning Authority shall furnish to the Government such reports, returns and other information as the Government may from time to time, require.
