Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Puducherry - Section

Section 77 in Puducherry Town and Country Planning Act, 1969

77. Returns and informations.

(1)The Board and Planning Authority shall furnish to the Government such reports, returns and other information as the Government may from time to time, require.
(2)The Planning Authority shall furnish to the Board such reports, returns, and other information as the Board may from time to time, require.