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[Cites 0, Cited by 0] [Section 23D(4)] [Section 23D] [Entire Act]

State of Haryana - Subsection

Section 23D(4)(i) in Haryana Municipal Building Bye-laws 1982

(i)a handrail not less than 600 millimeter long at 1000 millimeter above floor level shall be fixed adjacent to the control panel;