Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Andhra Pradesh - Section Section 92 in Andhra Pradesh Panchayat Raj Act, 1994 92. [ Power to control and administer stray dogs or pigs. [Substituted by Act No. 8 of 2018.] - A Gram Panchayat shall have power to control and administer stray dogs or pigs in such manner as may be prescribed.]
