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State of Madhya Pradesh - Section

Section 29 in The M.P. Bhoj (Open) University Adhiniyam, 1991

29. Annual report.

(1)The Annual report of the University shall be prepared under the directions of the Board of Management which shall include, among other matters, the steps taken by the University towards the fulfilment of its objects.
(2)The annual report so prepared shall be submitted to the Kuladhipati and the State Government on or before such date as may be prescribed by the Statutes. A copy of the annual report of the University shall be placed on the table of the Legislative Assembly as soon as feasible after it is received by the State Government.