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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Madhya Pradesh - Subsection

Section 29(2) in The M.P. Bhoj (Open) University Adhiniyam, 1991

(2)The annual report so prepared shall be submitted to the Kuladhipati and the State Government on or before such date as may be prescribed by the Statutes. A copy of the annual report of the University shall be placed on the table of the Legislative Assembly as soon as feasible after it is received by the State Government.