Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1) in The Orissa Junior Engineers' (Constitution of Cadre) Rules, 1982

(1)Without prejudice to the inter se seniority among the officers belonging to each group, the group of officers referred to in Clause (a) of Sub-rule (1) of Rule 5 shall en bloc be senior to the group of officers referred to in Clause (b) of Sub-rule (1) of Rule 5;