Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act] State of Nagaland - Subsection Section 22(2)(vi) in The Global Open University (Nagaland) Act, 2006 (vi)call meetings of the Executive Council for taking emergent decisions, if any, in the absence of both the Pro Chancellor and the Vice Chancellor;