Himachal Pradesh High Court
Sandhya Devi vs . Sanjeev Kumar Singh on 2 August, 2023
Sandhya Devi vs. Sanjeev Kumar Singh RSA No. 616 of 2009 .
02.08.2023 Present: Mr. Sahil Thakur, Advocate vice Mr. Athrav Sharma, Advocate, for the appellant. .
Ms. Lalita Sharma, Advocate vice Mr. Janesh Gupta, Advocate, for the respondent.
It has been stated on behalf of the respondent that sole respondent has died. Let steps as per law be taken for bringing on record the legal representatives of deceased respondent within four weeks. List thereafter.
(Rakesh Kainthla) Judge August 02, 2023 (tarun) ::: Downloaded on - 03/08/2023 20:41:17 :::CIS