Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(6)] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(6)(ii) in The Bangalore Metro Railway (General) Rules, 2011

(ii)the crank handle used to manually operate the points is interlocked through a key which, when released by Operations Control Center controller or Station Controller, shall inhibit setting of routs over the points concerned, and such transfer of control should be acknowledged by the station controller before the local control can be activated;