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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(1)(d) in Tamil Nadu Co-operative Societies Rules, 1988

(d)"fisheries society" means a society which has as its principal object the provision of facilities for inland or marine fishing operations or undertaking of marketing of fish, fish products and other marine products of its members and includes any society which has as its principal object the provision of facilities for the operation of a fisheries society;