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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 62(b) in Jammu and Kashmir Civil Services (Leave) Rules, 1979

(b)during his entire service [thirty-six-months] [Substituted for "twenty-four months" by SRO 346 of 2012, dated 17.10.2012 ] in all (inclusive of similar kind of leave for study or training granted under any other rules)