Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 65 in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985 65. Form of application - Section 10(1)(a). - All applications for permits to import or transport manufactured drugs other than prepared opium shall be in Form No. 17.
