Himachal Pradesh High Court
Summa Devi vs . Ajeet Singh on 11 April, 2022
Bench: Vivek Singh Thakur, Satyen Vaidya
FAO (FC) No. 36 of 2021 11.4.2022 Present: Mr.Sanjay Dutt Vasudeva, Advocate, for the appellant.
Mr.Ajit Singh Saklani, Advocate, for the respondent.
FAO (FC) No. 36 of 2021 As prayed, list for consideration after three weeks.
CMP No. 14729 of 2021 Reply stands filed. Rejoinder thereto, as prayed, be filed within three weeks. List alongwith main appeal.
(Vivek Singh Thakur), Judge.
(Satyen Vaidya) Judge.
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