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State of Jammu-Kashmir - Section

Section 4 in Srinagar and Jammu Cluster Universities Act, 2016

4. Objects of the University.

- The objects of the University shall be-
(a)to become a cluster of vibrant institutions to disseminate and advance knowledge by providing instructional and research facilities in such branches of learning as it may deem fit ;
(b)to act as a change agent by having special focus on the skill development and creation of skilled workforce by undertaking industry oriented teaching, training and research, extension programmes and providing employable skills with a view to contribute to the development of the society ;
(c)to make provisions for integrated courses in humanities, social science, science and technology in its education programme ;
(d)to take appropriate measure for promoting innovations in teaching-learning process and inter disciplinary studies and research ;
(e)to establish linkages with industry for promotion of science, technology, entrepreneurial skills, innovation, etc. to and adopt innovative methods to achieve the status of a selfreliant institution ; and
(f)to pay special attention to the improvement of the social and economic conditions and welfare of people and their intellectual, academic and cultural development.