Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(f) in Srinagar and Jammu Cluster Universities Act, 2016

(f)to pay special attention to the improvement of the social and economic conditions and welfare of people and their intellectual, academic and cultural development.