Section 59(2)(c) in The Bihar Panchayat Election Rules, 2006

[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

(c)Election of Mukhiya/Sarpanch or Member/Panch of the Gram Panchayat or Member of the Panchayat Samiti/Zila Parishad (as the case may be);

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