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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Bihar - Subsection

Section 59(2) in The Bihar Panchayat Election Rules, 2006

(2)After that the following labels will be pasted on the inner and outer portion of the box -
(a)Name of the Gram Panchayat,
(b)Name and Number of the Polling Station ;
(c)Election of Mukhiya/Sarpanch or Member/Panch of the Gram Panchayat or Member of the Panchayat Samiti/Zila Parishad (as the case may be);
(d)Serial number of the Ballot Box which will be noted on the label of the outside portion after the closure of poll; and
(e)Date of Poll.