Madhya Pradesh High Court
Nishant Jain vs The State Of Madhya Pradesh on 25 April, 2023
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 18064 of 2022 (NISHANT JAIN Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 25-04-2023 Parties through their counsel.
As prayed, list on 01.05.2023. I.R., if any, to continue till the next date of hearing.
(MANINDER S. BHATTI) JUDGE sp Signature Not Verified Signed by: SAVITRI PATEL Signing time: 4/26/2023 5:30:24 PM