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[Cites 0, Cited by 0] [Section 331O] [Entire Act]

Union of India - Subsection

Section 331O(2) in Rules of Procedure and Conduct of Business in Lok Sabha

(2)The Committee shall consist of not more than 30 Members, 20 Members to be nominated by the Speaker from amongst the Members of Lok Sabha and 10 Members to be nominated by the Chairperson, Rajya Sabha, from amongst the Members of Rajya Sabha.