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Union of India - Section

Section 331O in Rules of Procedure and Conduct of Business in Lok Sabha

331O. Constitution.

(1)There shall be a Committee on the Empowerment of Women -
(2)The Committee shall consist of not more than 30 Members, 20 Members to be nominated by the Speaker from amongst the Members of Lok Sabha and 10 Members to be nominated by the Chairperson, Rajya Sabha, from amongst the Members of Rajya Sabha.
(3)A Minister shall not be a Member of the Committee, and if a Member, after nomination to the Committee is appointed as Minister, such member shall cease to be a Member of the Committee from the date of such appointment.
(4)The Chairperson of the Committee shall be appointed by the Speaker from amongst the Members of the Committee.
(5)The term of office of Members of the Committee shall not exceed one year.