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[Cites 0, Cited by 0] [Section 332] [Entire Act]

State of Assam - Subsection

Section 332(1) in The Assam Excise Rules, 2016

(1)Foreign Liquor 'On' licensed premises licensed as hotels and restaurants and bars attached to such hotels and restaurants and also other premises licensed for 'On' sale of foreign liquor including Club 'On' licence shall be kept open for the sale of liquor from 1PM to 10 PM. Such premises may be kept open upto 12 midnight under a separate late closing licence as prescribed under Rule 127 of these Rules.