(1)Foreign Liquor 'On' licensed premises licensed as hotels and restaurants and bars attached to such hotels and restaurants and also other premises licensed for 'On' sale of foreign liquor including Club 'On' licence shall be kept open for the sale of liquor from 1PM to 10 PM. Such premises may be kept open upto 12 midnight under a separate late closing licence as prescribed under Rule 127 of these Rules.(2)The premises licensed for the retail vend of foreign liquor in a proprietary club, the profits of which are divisible among the share holders or members may be kept open for sale of liquor from 10 AM to 10 PM.Provided that the dak bungalows and non-proprietary clubs, the profits of which are not divisible among the shareholders or members, may be kept open from 10 AM to 12 midnight.
