Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] Union of India - Subsection Section 49(3) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016 (3)The licensing authority shall issue an authenticated copy of the license when so applied for by the licensee with a fee as specified in clause (B) of the Schedule I.
