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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(4) in Andhra Pradesh Regulation of Admissions into Post Graduate Engineering Including Technology/Pharmacy/ Architecture and Planning Courses (through Graduate Aptitude Test in Engineering and Common Entrance Test) Rules, 2007

(4)The Convenor of PGECET Admissions shall adopt computerised Single Window system of Counselling either by following centralised or decentralised Online Counselling at various centers for the convenience of the candidates and shall prepare the seat matrix of University / Unaided Non-Minority / Minority Professional Institutions. He shall make all the necessary arrangements for manpower, admission venue, drawing scrutiny officers from other departments, fee collection, networking, facilities for Online Counselling at various centres, mobilisation of software etc., in consultation with the Admission Committee.