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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(2) in The M.P. Vritti Kar Adhiniyam, 1995

(2)The registers or documents and accounts relating to the particulars of employees and [salaries or wages] [Substituted by M.P. Act No. 8 of 1999.] disbursed to them maintained by the employer shall be open to inspection by the Commissioner, Profession Tax.