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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(2) in Master of Business Administration Course (Regulation of Admission and Payment of Fees) Rules, 2013

(2)After getting the Information Letter, the candidate shall have to produce for verification, the original certificates and testimonies of the documents attached with the registration form, at the Help Centre, within the time-limit as may be specified by the Admission Committee.