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Union of India - Section

Section 4 in Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for Liquefied Natural Gas Facilities) Regulations, 2018

4. Scope.

(1)Requirements of these regulations shall apply to all LNG facilities including terminals.
(2)These regulations lay down minimum requirements of layout within the plant boundary for unloading or loading, storage, regasification, transfer and handling and tank truck loading facilities for LNG facilities.
(3)These regulations covers safety in design and operational aspects of process systems, storage tanks, regasification facilities, ship shore interlock, berthing conditions for the ship, receiving facilities including jetty and port.
(4)These regulations also cover engineering considerations in design, operations, maintenance, inspection and installations including fire protection and safety systems.