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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(3) in Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for Liquefied Natural Gas Facilities) Regulations, 2018

(3)These regulations covers safety in design and operational aspects of process systems, storage tanks, regasification facilities, ship shore interlock, berthing conditions for the ship, receiving facilities including jetty and port.