Section 23(2) in Rajasthan Farmers' Participation in Management of Irrigation System Act, 2000
(2)The project authority appointed under sub-section (1) shall perform following functions within his area of operation(a)delineation of Water Users' Area and its territorial constituencies; and delineation of distributary area;(b)cause arrangements for the election of Chairperson, President, Member of Managing Committee of Farmers' Organisation;(c)recall a Chairperson or a President or a Member of Managing Committee of a Farmers' Organisation against whom the motion is carried out and will cause arrangements for filling-up such vacancy within one month; and(d)will supervise the functioning of all the competent authorities.Chapter - IV Resources
