Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(a) in The M.P. Krishi Upaj Mandi (Mandi Samiti Vargikaran) Niyam, 1981

(a)First Class Market Committee.-The annual income of which is more than [rupees one crore] [Substituted by Notification No. D-15-23-2004-XIV-3, dated 2-9-2005 for 'forty lakhs'.];