Himachal Pradesh High Court
Rameshwar Mahadev Mandir vs . Jaspal Singh & Ors. on 26 April, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
Rameshwar Mahadev Mandir Vs. Jaspal Singh & ors.
RSA No. 65 of 2023 .
26.4.2023 Present: Mr. Surinder Saklani,Advocate, for the appellant.
Mr. Aatharv Sharma, Advocate, for respondent No.1.
RSA No. 65/2023 & CMP No. 2673/2023 Mr. Aatharv Sharma, Advocate, has filed memo of appearance on behalf of respondent No.1. He prays for and is granted four weeks' time to file Power of Attorney as well as reply to CMP No. 2673 of 2023. Notices issued to respondents No. 2 to 7 have been received back unserved for want of correct addresses. Learned counsel for the appellant prays for and is granted four weeks' time to file correct addresses of the unserved respondents. Thereafter, notices be issued to them returnable within four weeks.
Interim order to continue.
(Sandeep Sharma) Judge 26th April, 2023 (Guleria) ::: Downloaded on - 26/04/2023 20:42:41 :::CIS