Section 24(1)(g) in Karnataka Janapada Vishwavidyalaya Act, 2011

[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

(g)six eminent folklorists nominated by the Government from amongst folklore experts for a term of three years of whom,-

(i)one shall be a person belonging to the Scheduled Castes or the Scheduled Tribes;

(ii)one shall be a person belonging to the Other Backward Classes;

(iii)one shall be a woman;

(iv)one shall be a person belonging to Religious Minorities; and

(v)two others:

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