Section 24(1) in Karnataka Janapada Vishwavidyalaya Act, 2011
(1)The Syndicate shall consist of the following Members, namely:-(a)the Vice-Chancellor ;(b)the Secretary to Government incharge of the Education Department or his nominee not below the rank of Deputy Secretary;(c)the Secretary to Government incharge of the Finance Department or his nominee not below the rank of Deputy Secretary ;(d)the Secretary to Government incharge of the Kannada and Culture Department or his nominee not below the rank of Deputy Secretary;(e)the Director, Kannada and Culture Department;(f)one Dean to be nominated by the Vice-Chancellor, by rotation for a term of one year on the basis of seniority;(g)six eminent folklorists nominated by the Government from amongst folklore experts for a term of three years of whom,-(i)one shall be a person belonging to the Scheduled Castes or the Scheduled Tribes;(ii)one shall be a person belonging to the Other Backward Classes;(iii)one shall be a woman;(iv)one shall be a person belonging to Religious Minorities; and(v)two others:Provided that no person who is an employee in the University in whatever capacity shall be eligible for nomination.(h)one Professor from the Post graduate studies by rotation for a term of one year on the basis of seniority to be nominated by the Vice-Chancellor with prior approval of the Government.
