Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of Goa - Subsection Section 53(1) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975 (1)The Board shall appoint an official by an order not below the rank of Lower Division Clerk to collect and deliver the answer papers.
