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Union of India - Section

Section 23 in The E-Waste (Management) Rules, 2016

23.

[The collection, storage, transportation, segregation, refurbishment, dismantling, recycling and disposal of ewaste as well as overall implementation of these rules shall be in accordance with the procedures prescribed in the guidelines published by the Central Pollution Control Board from time to time.] [Substituted by Notification No. G.S.R. 1349(E), dated 30.10.2017 (w.e.f. 23.3.2016)]