Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] State of Rajasthan - Subsection Section 59(b) in The Rajasthan Brewery Rules, 1972 (b)by the brewer:-(i)Register in Form R.B. 3 showing details entry regarding premises and utensils.(ii)Brewing book in Form R.B. 4.
