59. Registers to be maintained by the officer-in-charge and the brewer.
- The following registers shall be maintained in a brewery-(a)by the officer-in-charge:-(i)Register in Form R.B. 6 of samples of malts and wort taken for analysis.(ii)Register of gauge tables in Form R.B. 2.(iii)Register in Form R.B. 9 of issues of beer against deposit of duty.(iv)Register of manufacture and issue of beer in Form R.B. 16.(v)Register in Form R.B. 17 of beer returned unsold to the brewery.(b)by the brewer:-(i)Register in Form R.B. 3 showing details entry regarding premises and utensils.(ii)Brewing book in Form R.B. 4.
