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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Karnataka - Subsection

Section 69(2) in Universities of Agricultural Sciences Act, 2009

(2)Notwithstanding such repeal anything done or any action taken under the principal Act as amended by the said ordinance shall be deemed to have been done or taken under the principal Act as amended by this Act.The above translation of the PÀȶ«eÁÕ£ÀUÀ¼À«±Àé«zÁå®AiÀÄUÀ¼ÀC¢s¤AiÀĪÀÄ , 2009 (2010 gÀPÀ£ÁðlPÀ C¢s¤AiÀĪÀĸÀASÉå