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State of Karnataka - Section

Section 69 in Universities of Agricultural Sciences Act, 2009

69. Repeal and savings.

(1)The Universities of Agricultural Sciences Ordinance, 2009 (Karnataka Ordinance 2 of 2009 ) is hereby repealed.
(2)Notwithstanding such repeal anything done or any action taken under the principal Act as amended by the said ordinance shall be deemed to have been done or taken under the principal Act as amended by this Act.The above translation of the PÀȶ«eÁÕ£ÀUÀ¼À«±Àé«zÁå®AiÀÄUÀ¼ÀC¢s¤AiÀĪÀÄ , 2009 (2010 gÀPÀ£ÁðlPÀ C¢s¤AiÀĪÀĸÀASÉå