Madhya Pradesh High Court
Directorate Of Enforcement vs Dr. Vinod Bhandari on 5 September, 2023
Author: Prakash Chandra Gupta
Bench: Prakash Chandra Gupta
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRR No. 3394 of 2023 (DIRECTORATE OF ENFORCEMENT Vs DR. VINOD BHANDARI AND OTHERS) Dated : 05-09-2023 Ms. Surbhi Bahal, learned counsel for the applicant.
Learned counsel for the applicant submits that she has already cured the defects.
Registry is directed to verify the same list this matter after a week.
(PRAKASH CHANDRA GUPTA) JUDGE patil Signature Not Verified Signed by: SHAILESH PATIL Signing time: 06-09-2023 10:24:23