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[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Haryana - Subsection

Section 97(1) in Punjab Cinemas (Regulation) Rules, 1952

(1)A drive-in-cinema shall have a road frontage on a public thorough fare upon which the site of such cinema abuts and in such frontage there shall be a suitable provision for entrance and exit for motor cars. At the entrance, sufficient space shall be provided for the motor cars waiting to enter the premises. The space shall be sufficient to hold atleast 1/5 of the total capacity of the motor cars in the drive-in-cinema and atleast two separate entry bays with ticket booths shall be provided for the entry of such cars into the area. A minimum of two gates for exit for motor cars shall be provided where the cinema is constructed to accommodate more than 600 motor cars. The width of each of the entrance and exit gates shall not be less than four metres.