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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Bihar - Subsection

Section 29(2)(viii) in Bihar Minerals (Concession, Prevention of Illegal Mining, Transportation & Storage) Rules, 2019

(viii)No quarrying of sand shall be permitted in any private land owned by any person unless the settlee obtains the consent of the concerned land owner /raiyat.