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[Cites 0, Cited by 0] [Section 125] [Entire Act]

State of Maharashtra - Subsection

Section 125(4) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(4)The committee shall hold its meetings at least once in six months and will transact the business for the general welfare of the staff of the University. The scope and extent of business of the committee shall be decided by the Vice-Chancellor.