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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of West Bengal - Subsection

Section 31(2) in West Bengal Trade Unions Rules, 1998

(2)If the number of contesting Trade Unions is reduced to one owing to withdrawal of candidature after announcement of an election in terms of rule 6, no poll shall be taken and the Registrar shall proceed to issue a certificate to the said Trade Union directing its recognition by the employer as the sole bargaining agent of the industrial establishment or the class of industry in the local area, as the case may be. in Form M.