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State of West Bengal - Section

Section 31 in West Bengal Trade Unions Rules, 1998

31. Procedure in contested and uncontested election.

(1)If at any election, the number of contesting unions is more than one, a poll shall be taken.
(2)If the number of contesting Trade Unions is reduced to one owing to withdrawal of candidature after announcement of an election in terms of rule 6, no poll shall be taken and the Registrar shall proceed to issue a certificate to the said Trade Union directing its recognition by the employer as the sole bargaining agent of the industrial establishment or the class of industry in the local area, as the case may be. in Form M.