Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46D] [Entire Act] State of Odisha - Subsection Section 46D(2) in The Orissa Grama Panchayats Election Rules, 1965 (2)Any reference to the left forefinger in Sub-rule (1) shall mean the left forefinger as prescribed in Clause (d) of Rule 41.
