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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(b) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(b)have completed, at the time of his/ her first round of counseling, satisfactorily one year pre-registration compulsory rotatory internship in a duly recognised institution as laid down by the University of Jammu/University of Kashmir for registration as a Medical/Dental Graduate; and also registered with Medical/Dental Council (as the case may be) of any State :