Himachal Pradesh High Court
Ntpc vs Yog Raj And Others on 11 April, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
RFA No. 782 of 2012 with RFA No. 783 of 2012, RFA No. 301 of 2013, CMP(M) No. 290 and 291 of 2021.
RFA No. 782 and 783 of 2012 11.04.2022 Present: Mr. K.B. Khajuria, Advocate for the appellant(s), in both appeals.
Mr. Gurdev Negi, Advocate vice Mr. Rajiv Rai, Advocate for respondent No. 1/cross objector in both appeals.
M/s Hemant Vaid and Ramita Rahi, Additional Advocate Generals and Ms. Divya Sood, Deputy Advocate General for respondent No. 2 in both appeals.
RFA No. 301 of 2013 Mr. Munish Kumar, Advocate vice Mr. Jagdish Thakur, Advocate for the appellant.
Mr. Gurdev Negi, Advocate vice Mr. Rajiv Rai, Advocate for respondents No. 1 to 4.
M/s Hemant Vaid and Ramita Rahi, Additional Advocate Generals and Ms. Divya Sood, Deputy Advocate General for respondent No. 5.
CMP(M) No. 290 and 291 of 2021 Mr. Gurdev Negi, Advocate vice Mr. Rajiv Rai, Advocate for applicant(s) in both applications.
M/s Hemant Vaid and Ramita Rahi, Additional Advocate Generals and Ms. Divya Sood, Deputy Advocate General for respondent No. 1 in both applications.
Mr. Munish Kumar, Advocate vice Mr. Jagdish Thakur, Advocate for respondent No. 2.
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As jointly prayed for, list for consideration before appropriate Bench after four weeks.
(Ajay Mohan Goel)
Judge
April 11, 2022
(narender)
r to
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